Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] State of Puducherry - Subsection Section 49(2)(u) in Puducherry School Education Act, 1987 (u)financial and other returns to be filed by the educational agency or the manager of private schools, and the authority by which such returns shall be audited ;