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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(b) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(b)The educational agency shall, within a period of one month from the date of receipt of the report, submit the same together with its comments, to the District Educational Officer. These comments of the educational agency shall be reviewed by the District Educational Officer.