Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(ii) in The Petroleum Rules, 2002

(ii)all work involving cutting or welding shall be carried out by an experienced person in accordance with the permit referred to in clause (i);