Bombay High Court
Zoom Developers Pvt. Ltd. And Ors. vs Union Of India And Ors. on 21 November, 2025
Author: R.I. Chagla
Bench: R.I. Chagla
Jayashri Lande 8-WP-1337-2017.doc
Digitally
signed by
JYOTI
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
JYOTI PRAKASH
PRAKASH PAWAR
PAWAR Date:
2025.11.21
CIVIL APPELLATE JURISDICTION
19:49:35
+0530
WRIT PETITION. 1337 OF 2017
1) Zoom Developers Private Limited & Ors. ...Petitioners
V/s.
1) Union of India & Ors. ...Respondents
CORAM : R.I. CHAGLA AND
FARHAN P. DUBASH, JJ.
DATE : 21TH NOVEMBER 2025
ORDER :
1. None appears for the Petitioners.
2. The Writ Petition is adjourned to 5th December 2025.
3. It is made clear that in the event none appears for the Petitioners on the next date, the Writ Petition shall be kept for dismissal.
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