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Bombay High Court

Zoom Developers Pvt. Ltd. And Ors. vs Union Of India And Ors. on 21 November, 2025

Author: R.I. Chagla

Bench: R.I. Chagla

Jayashri Lande                                                            8-WP-1337-2017.doc


           Digitally
           signed by
           JYOTI
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
JYOTI      PRAKASH
PRAKASH    PAWAR
PAWAR      Date:
           2025.11.21
                                CIVIL APPELLATE JURISDICTION
           19:49:35
           +0530




                                  WRIT PETITION. 1337 OF 2017


1) Zoom Developers Private Limited & Ors.                                      ...Petitioners
                        V/s.
1) Union of India & Ors.                                                       ...Respondents



                                           CORAM : R.I. CHAGLA AND
                                                   FARHAN P. DUBASH, JJ.

                                           DATE      : 21TH NOVEMBER 2025


ORDER :

1. None appears for the Petitioners.

2. The Writ Petition is adjourned to 5th December 2025.

3. It is made clear that in the event none appears for the Petitioners on the next date, the Writ Petition shall be kept for dismissal.

                ( FARHAN P. DUBASH, J. )                ( R.I. CHAGLA J. )




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