Section 43(1)(viii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

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State of Chattisgarh - Subsection

Section 43(1)(viii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(viii)to meet any other expense or liability which in the opinion of the Committee is extraordinary and beyond the ordinary means of the subscriber; such as advance for purchase of grain etc.

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State of Chattisgarh - Subsection

Section 43(1)(viii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987