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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(xvi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xvi)Fostering cooperative marketing and assisting cooperative marketing societies in the procurement and profitable disposal of produce particularly the produce belonging to small and marginal farmers.