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Delhi High Court - Orders

N.D.M.C. Auto Workshop Employees ... vs Rajendra Prasad Sati , Director, New ... on 16 May, 2025

                               $~99
                               *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        CONT.CAS(C) 374/2019
                                        N.D.M.C. AUTO WORKSHOP EMPLOYEES
                                        ASSOCIATION                                                                 .....Petitioner
                                                      Through:

                                                                     versus

                                        RAJENDRA PRASAD SATI , DIRECTOR, NEW DELHI
                                        MUNICIPAL COUNCIL                         .....Respondent
                                                     Through: Ms. Zubeda Begum, Standing
                                                     Counsel with Ms. Vanessa Singh, Mr. Tushar
                                                     Sannu, ASC with Mr. Gauransh Vyas, Advocate
                                                     with Mr. S.K. Basu, Consultant and Mr. Diwakar
                                                     Kumar, Clerical Assistant.

                                        CORAM:
                                        HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                     ORDER
                               %                                     16.05.2025

                                        It is already 4.40 PM.
                                        No time left.
                                        Re-notify on 04.08.2025.



                                                                                                             VIKAS MAHAJAN, J
                               MAY 16, 2025/jg




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:44:57