Delhi High Court - Orders
N.D.M.C. Auto Workshop Employees ... vs Rajendra Prasad Sati , Director, New ... on 16 May, 2025
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 374/2019
N.D.M.C. AUTO WORKSHOP EMPLOYEES
ASSOCIATION .....Petitioner
Through:
versus
RAJENDRA PRASAD SATI , DIRECTOR, NEW DELHI
MUNICIPAL COUNCIL .....Respondent
Through: Ms. Zubeda Begum, Standing
Counsel with Ms. Vanessa Singh, Mr. Tushar
Sannu, ASC with Mr. Gauransh Vyas, Advocate
with Mr. S.K. Basu, Consultant and Mr. Diwakar
Kumar, Clerical Assistant.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 16.05.2025
It is already 4.40 PM.
No time left.
Re-notify on 04.08.2025.
VIKAS MAHAJAN, J
MAY 16, 2025/jg
This is a digitally signed order.
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