Delhi High Court - Orders
Trans Asian Industries Expositions Pvt ... vs M/S G S Berar And Co Pvt Ltd & Anr on 26 September, 2025
$~107
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1214/2023, CM APPL. 61976/2025 & CM APPL.
61975/2025
TRANS ASIAN INDUSTRIES EXPOSITIONS PVT LTD
.....Petitioner
Through: Mr. Lakshay, Advocate.
versus
M/S G S BERAR AND CO PVT LTD & ANR. .....Respondents
Through: Mr. Saurabh Prakash, Advocate.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. As directed, relist on 16.10.2025 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/ry This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:17:49