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Delhi High Court - Orders

Trans Asian Industries Expositions Pvt ... vs M/S G S Berar And Co Pvt Ltd & Anr on 26 September, 2025

                          $~107
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 1214/2023, CM APPL. 61976/2025 & CM APPL.
                                    61975/2025

                                    TRANS ASIAN INDUSTRIES EXPOSITIONS PVT LTD
                                                                                                                           .....Petitioner
                                                                  Through:            Mr. Lakshay, Advocate.

                                                                  versus

                                    M/S G S BERAR AND CO PVT LTD & ANR.          .....Respondents
                                                   Through: Mr. Saurabh Prakash, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER

% 26.09.2025

1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.

2. As directed, relist on 16.10.2025 in Advance List.

BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/ry This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:17:49