Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4) in Tamil Nadu Juvenile Justice Fund Rules, 2017

(4)The amount approved and sanctioned by the Board shall be disbursed by Account payee cheque or draft drawn in favour of the beneficiary or the organization to which the amount is payable;