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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(a) in Faridabad Complex (Regulation and Development) Act, 1971

(a)the construction, maintenance, improvement, cleaning and repair of all public streets, bridges, town walls, town-gates, embankments, drains, privies, latrines, urinals, tanks and water courses and the preparation of compost manure;