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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 25 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                          $~C6
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CO.PET. 292/2004&CO.APPLs. 1142/2006, 1156/2006, 57/2007,
                                                      736/2009

                                                      PACIFIC CONVERGENCE CORPN. LTD.                                            ..... Petitioner
                                                                   Through:
                                                                   versus

                                                      DATA ACCESS (INDIA) LTD.                  ..... Respondent
                                                                     Through: Mr. D. Bhattacharya, Adv. for OL.
                                                                              Mr Abhey Narula, Adv. for Canara
                                                                              Bank. (M: 9999821737)
                                                      CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                               ORDER

% 25.09.2023

1. This hearing has been done through hybrid mode.

2. No time left.

3. List on 10th October, 2023.

PRATHIBA M. SINGH, J.

SEPTEMBER 25, 2023/dk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:40:14