Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 25 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~C6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004&CO.APPLs. 1142/2006, 1156/2006, 57/2007,
736/2009
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. D. Bhattacharya, Adv. for OL.
Mr Abhey Narula, Adv. for Canara
Bank. (M: 9999821737)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 25.09.2023
1. This hearing has been done through hybrid mode.
2. No time left.
3. List on 10th October, 2023.
PRATHIBA M. SINGH, J.
SEPTEMBER 25, 2023/dk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:40:14