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State of Rajasthan - Section

Section 20 in Rajasthan Animal Husbandry Service Rules, 1963

20. Recommendations of the Commission.

- The Commission shall prepare a list of the candidates whom they consider suitable for appointment to the post concerned, arranged in the order of merit and forward the same to the Government:Provided that the Commission may, to extent of 50% of the advertised vacancies, keep names of suitable candidates on the reserve list. The names of such candidates may, on requisition, be recommended in the order of Merit to the Government within 6 months from the date on which the original fist is forwarded by the Commission to the Government.