Andhra Pradesh High Court - Amravati
The Hyderabad Public School, Begumpet, ... vs A.P Information Commission, on 5 May, 2022
1
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P.No. 29441 of 2014
PROCEEDING SHEET
Sl.
ORDER
No DATE
DEV,J
05 .05. 22
No representation for the petitioner.
Post after Summer Vacation, 2022 _ ____ DEV,J eha