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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

NCT Delhi - Subsection

Section 104(1)(f) in Delhi Panchayat Raj Act, 1954

(f)to regulate the manner in which tanks, ponds and cess-pools, pasture lands, playgrounds, manure pits, lands for disposal of dead bodies and bathing places shall be maintained and used.