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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(p) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(p)[ [When the appointment is to be made to the following posts in the Harish Chandra Mathur Rajasthan State Institute of Public Administration: - [Substituted vide notification dated 30.06.1993]
(i)Professor
(ii)Associate Professor and
(iii)Assistant Professor]