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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(b) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981

(b)the manner in which proceedings may be held by a conciliation officer under sub-section (1) of section 5;