Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Assam - Subsection Section 23(1)(g) in Majuli University of Culture Act, 2017 (g)being a nominated member, he resigns or absents himself from three consecutive meetings without pre-written intimation.