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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(7)(f) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(f)"emergency preparedness" means the State of readiness which enables stakeholders to mobilize, organize and provide relief to deal with an impending or actual disaster or the effects of a disaster;