Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 73 in Delhi Motor Vehicles Rules, 1993 73. Disinfection. - All passenger buses shall be disinfected once in two months and the owner shall furnish a certificate to this effect to the State Transport Authority.
