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Supreme Court - Daily Orders

Commissioner Of Income Tax 4 vs M/S Honda Siel Power Products Ltd. on 5 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

     ITEM NO.2                               COURT NO.11                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17934/2018

     (Arising out of impugned final judgment and order dated 08-05-2017
     in ITA No. 312/2015 passed by the High Court of Delhi at New Delhi)

     COMMISSIONER OF INCOME TAX 4                                        Petitioner(s)

                                                     VERSUS

     M/S HONDA SIEL POWER PRODUCTS LTD.                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.77389/2018-CONDONATION OF DELAY
     IN FILING and IA No.77390/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH
     Diary No(s). 17315/2018
     (FOR ADMISSION and I.R. and IA No.78320/2018-CONDONATION OF DELAY
     IN FILING and IA No.78322/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 18246/2018
     (FOR ADMISSION and I.R. and IA No.82614/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 05-07-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                 Mr. Ritesh Kumar,Adv.
                                       Mr. Rajat Nair,Adv.
                                       For Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.07.06

Tag with Civil Appeal No.19984 of 2017.

17:28:03 IST Reason:

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER