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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(3)The State Government may, by notification, in the Andhra Pradesh Gazette and in accordance with such rules as may be made in this behalf,-
(a)exclude from the development area any area comprised therein; or
(b)include in the development area any other area.