Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Chattisgarh - Section

Section 20 in Chhattisgarh Excise Act, 1915

20. Manufacture and sale of liquor in Military Cantonments.

- Within the limits of any Military Cantonment, and within such distance from those limits as the Central Government in any case may prescribe, no licence for the retail sale of liquor shall be granted except with the knowledge and consent of the Commanding Officer.