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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(6) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(6)The rules relating to levy and collection of taxes on house shall apply mutatis mutandis to the assessment and collection of the tax on agricultural land.