Himachal Pradesh High Court
Lovely Devi vs . State Of H.P. & Others on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Lovely Devi Vs. State of H.P. & others .
CWP No.5931 of 2022 30.08.2022 Present: Mr. Anu Tuli Azta, Advocate for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 3 and 5.
CWP No. 5931 of 2022 & CMP No.11857 of 2022.
Notice.
r Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondents No.1 to 3 and 5 and seeks time to file reply.
Let notice be issued to respondent No.4 for 20th October, 2022, on taking steps within a week.
(Sabina) Judge (Sushil Kukreja) Judge August 30, 2022 (ps) ::: Downloaded on - 30/08/2022 20:05:55 :::CIS