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Supreme Court - Daily Orders

Bharat Petroleum Corp.Ltd. vs R.Chandramouleeswaran And Ors. on 24 September, 2019

Bench: N.V. Ramana, Sanjiv Khanna, Krishna Murari

     C.A.No.2870/07 etc.etc.                  1

     ITEM NO.102                           COURT NO.3                SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                   Civil Appeal No(s).2870/2007

     BHARAT PETROLEUM CORP.LTD.                                           Appellant(s)

                                                  VERSUS

     R.CHANDRAMOULEESWARAN AND ORS.                                       Respondent(s)

     ([TO GO BEFORE THREE HON'BLE JUDGES])

     WITH
     SLP(C) No.2645/2010 (XII)

     SLP(C) No.19246/2010 (XII)

     SLP(C) No.3967/2011 (XII)

     SLP(C) No.34955/2011 (XII)
     (and
     FOR APPLICATION FOR SUBSTITUTION ON IA 15023/2018
     FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
     45474/2018)
     SLP(C) No.34945/2011 (XII)

     SLP(C) No.34839/2011 (XII)

     SLP(C) No.16686/2012 (XII)

     SLP(C) No. 17435/2012 (XII)

     SLP(C) Nos.29712-29713/2013 (XII)

     SLP(C) No.7165/2016 (XII)
     (and
     FOR ON IA 57142/2017)
     SLP(C) No.32286/2017 (XII)

     SLP(C) No.5649/2018 (XII)

     SLP(C) Nos.18342-18343/2018 (XII)
     (FOR ADMISSION and I.R. and IA No.95602/2018-EXEMPTION FROM FILING
     O.T.
Signature Not Verified


     IA No. 95602/2018 - EXEMPTION FROM FILING O.T.)
Digitally signed by
SATISH KUMAR YADAV
Date: 2019.09.26
17:26:04 IST
Reason:



     Date : 24-09-2019              This   appeal/petitions   was/were   called   on   for
     hearing today.

     CORAM :
C.A.No.2870/07 etc.etc.              2

               HON'BLE MR. JUSTICE N.V. RAMANA
               HON'BLE MR. JUSTICE SANJIV KHANNA
               HON'BLE MR. JUSTICE KRISHNA MURARI

For Appellant(s)          Mr.   Sudhir Chandra, Sr.Adv.
                          Mr.   Anil Kumar Mishra, Adv.
                          Mr.   Parijat Sinha, AOR
                          Mr.   S.C. Ghosh, Adv.
                          Ms.   Reshmi Rea Sinha, Adv.
                          Mr.   Rudra Dutta, Adv.
                          Mr.   Abhikalp Pratap Singh, Adv.
                          Ms.   S. Lakshim Iyer, Adv.
                          Mr.   Devesh Mishra, Adv.

                          Mr.   Sanjay Kapur, AOR
                          Mr.   Bharath Gangadharan, Adv.
                          Ms.   Megha Karnwal, Adv.
                          Mr.   Harshal Narayan, Adv.
                          Ms.   Shubhra Kapur, Adv.

For Respondent(s)         Mr. R.Balasubramanian, Sr.Adv.
                          Mr. M. A. Chinnasamy, AOR
                          Mr.C. Rubavathi, Adv.
                          Mr. V.Senthilkumar, Adv.
                          Mr. T. Meikandan, Adv.
                          Mr. P.Raja Ram, Adv.

                          Mr.R.Balasubramanian, Sr.Adv.
                          Mr. V.Balaji, Adv.
                          Mr. Asaithambi MSM, Adv.
                          Mr. Atul Sharma, Adv.
                          Ms. Neha Singh, Adv.
                          Mr. Narendra Kumar, AOR

                          Mr. Mohan Parasaran, Sr.Adv.
                          Mr. M. Yogesh Kanna, AOR

                          Mr. Mohan Parasaran, Sr.Adv.
                          Mr. V. Balachandran, AOR
                          Mr. Siddharth Naidu, Adv.

                          Mr.S.Nagamuthu, Sr.Adv.
                          Mr. T. R. B. Sivakumar, AOR

                          Mr. B.Ragunath, Adv.
                          Mr. Vijay Kumar, Adv.

                          Mr. Shiv Prakash Pandey, AOR

                          Mr. Awanish Sinha, AOR

                          Mr. Vikas Mehta, AOR
C.A.No.2870/07 etc.etc.                    3

                                Mr. K. K. Mohan, AOR

                                Mrs. Prabha Swami, Adv.
                                Ms. Divya Swami, Adv.
                                Mr. Nikhil Swami, AOR

                                Mr. Roshan Chapagain, Adv.
                                Mr. Pukhrambam Ramesh Kumar, AOR

                                Mr.   Vijay Kumar, AOR
                                Mr.   Amitabh Sinha, Adv.
                                Mr.   Chandra Bhushan Prasad, AOR
                                Mr.   T.K. Nayak, Adv.

                                Mr.   E. C. Agrawala, AOR
                                Mr.   Rishi Agrawala, Adv.
                                Mr.   Sunil Murarka, Adv.
                                Ms.   Madhavi Agrawal, Adv.
                                Ms.   Prashi Tyagi, Adv.

                                Mr.   R.Balasubramaniam, Adv.
                                Mr.   S.Ramesh, Adv.
                                Mr.   R.Venkataraman, Adv.
                                Mr.   M.Thangathuari, Adv.
                                Mr.   Kumar Dushyant Singh, AOR

                                Mr. M. A. Krishna Moorthy, AOR

                                Ms. Neela Gokhale, Adv.
                                Ms. Shruti Dixit, Adv.
                                Ms. Kamakshi S. Mehlwal, AOR

                                Mr. Aravindh S., AOR
                                Mr. Munusamy, Adv.

                 UPON hearing the counsel the Court made the following
                                    O R D E R

At the request of learned senior counsel for the appellant, list on 19.11.2019.

(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR