Supreme Court - Daily Orders
Bharat Petroleum Corp.Ltd. vs R.Chandramouleeswaran And Ors. on 24 September, 2019
Bench: N.V. Ramana, Sanjiv Khanna, Krishna Murari
C.A.No.2870/07 etc.etc. 1
ITEM NO.102 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2870/2007
BHARAT PETROLEUM CORP.LTD. Appellant(s)
VERSUS
R.CHANDRAMOULEESWARAN AND ORS. Respondent(s)
([TO GO BEFORE THREE HON'BLE JUDGES])
WITH
SLP(C) No.2645/2010 (XII)
SLP(C) No.19246/2010 (XII)
SLP(C) No.3967/2011 (XII)
SLP(C) No.34955/2011 (XII)
(and
FOR APPLICATION FOR SUBSTITUTION ON IA 15023/2018
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
45474/2018)
SLP(C) No.34945/2011 (XII)
SLP(C) No.34839/2011 (XII)
SLP(C) No.16686/2012 (XII)
SLP(C) No. 17435/2012 (XII)
SLP(C) Nos.29712-29713/2013 (XII)
SLP(C) No.7165/2016 (XII)
(and
FOR ON IA 57142/2017)
SLP(C) No.32286/2017 (XII)
SLP(C) No.5649/2018 (XII)
SLP(C) Nos.18342-18343/2018 (XII)
(FOR ADMISSION and I.R. and IA No.95602/2018-EXEMPTION FROM FILING
O.T.
Signature Not Verified
IA No. 95602/2018 - EXEMPTION FROM FILING O.T.)
Digitally signed by
SATISH KUMAR YADAV
Date: 2019.09.26
17:26:04 IST
Reason:
Date : 24-09-2019 This appeal/petitions was/were called on for
hearing today.
CORAM :
C.A.No.2870/07 etc.etc. 2
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Sudhir Chandra, Sr.Adv.
Mr. Anil Kumar Mishra, Adv.
Mr. Parijat Sinha, AOR
Mr. S.C. Ghosh, Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Rudra Dutta, Adv.
Mr. Abhikalp Pratap Singh, Adv.
Ms. S. Lakshim Iyer, Adv.
Mr. Devesh Mishra, Adv.
Mr. Sanjay Kapur, AOR
Mr. Bharath Gangadharan, Adv.
Ms. Megha Karnwal, Adv.
Mr. Harshal Narayan, Adv.
Ms. Shubhra Kapur, Adv.
For Respondent(s) Mr. R.Balasubramanian, Sr.Adv.
Mr. M. A. Chinnasamy, AOR
Mr.C. Rubavathi, Adv.
Mr. V.Senthilkumar, Adv.
Mr. T. Meikandan, Adv.
Mr. P.Raja Ram, Adv.
Mr.R.Balasubramanian, Sr.Adv.
Mr. V.Balaji, Adv.
Mr. Asaithambi MSM, Adv.
Mr. Atul Sharma, Adv.
Ms. Neha Singh, Adv.
Mr. Narendra Kumar, AOR
Mr. Mohan Parasaran, Sr.Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Mohan Parasaran, Sr.Adv.
Mr. V. Balachandran, AOR
Mr. Siddharth Naidu, Adv.
Mr.S.Nagamuthu, Sr.Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. B.Ragunath, Adv.
Mr. Vijay Kumar, Adv.
Mr. Shiv Prakash Pandey, AOR
Mr. Awanish Sinha, AOR
Mr. Vikas Mehta, AOR
C.A.No.2870/07 etc.etc. 3
Mr. K. K. Mohan, AOR
Mrs. Prabha Swami, Adv.
Ms. Divya Swami, Adv.
Mr. Nikhil Swami, AOR
Mr. Roshan Chapagain, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Vijay Kumar, AOR
Mr. Amitabh Sinha, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. T.K. Nayak, Adv.
Mr. E. C. Agrawala, AOR
Mr. Rishi Agrawala, Adv.
Mr. Sunil Murarka, Adv.
Ms. Madhavi Agrawal, Adv.
Ms. Prashi Tyagi, Adv.
Mr. R.Balasubramaniam, Adv.
Mr. S.Ramesh, Adv.
Mr. R.Venkataraman, Adv.
Mr. M.Thangathuari, Adv.
Mr. Kumar Dushyant Singh, AOR
Mr. M. A. Krishna Moorthy, AOR
Ms. Neela Gokhale, Adv.
Ms. Shruti Dixit, Adv.
Ms. Kamakshi S. Mehlwal, AOR
Mr. Aravindh S., AOR
Mr. Munusamy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned senior counsel for the appellant, list on 19.11.2019.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR