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[Cites 0, Cited by 0] [Section 32A(3)] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(3)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)a valid no dues certificate issued from Assistant Mining Engineer/Mining Engineer concerned, if an applicant remained as contractor/mining lessee/quarry licensee or having a contract/mining lease/quarry licence in his favour or in the name of his family members;