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State of Uttar Pradesh - Section

Section 6215 in The Hardwar Kumbha Mela Rules, 1997

6215.

-Loans for Water Supply and sanitation Non-Plan-02-Sewerage and Sanitation-190-loans to Public Sector and other undertakings-05-Loans to institutions for Kumbha Mela, Hardwar, 1998-30-investment/loan.