Calcutta High Court (Appellete Side)
Shamim Ara Begum & Ors vs Rajpur Sonarpur Municipality & Ors on 30 April, 2024
Author: Amrita Sinha
Bench: Amrita Sinha
12 30.04.2024Court No. 24
AGM In The High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side W.P.A 11219 of 2022 CAN 1 of 2024 Shamim Ara Begum & Ors.
-versus Rajpur Sonarpur Municipality & Ors.
Mr. Arindam Banerjee. Mr. Ashis Kumar Mukherjee. Ms. Arpita Saha.
Mr. Sourabh Prasad.
... For the petitioners.
Mr. Mir Anuruzzaman.
... For the Municipality.
Mr. Dwaipayan Basu Mallick. Mr. Tapajit Das.
... for the Intervenor.
On the prayer of the learned advocate representing the intervenor, time to file the affidavit-in- reply is extended till 3rd May, 2024.
List on 13th May, 2024.
( Amrita Sinha, J.)