Delhi High Court - Orders
7 Chintel Exports Pvt Ltd vs Govt Of Nct Of Delhi And Ors on 4 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~7, 35 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10278/2023 & CM APPL. 39789/2023
7 CHINTEL EXPORTS PVT LTD ..... Petitioner
Through: Ms. Smita Maan and Mr. Aakash
Sehrawat, Advs.
versus
GOVT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M. S. Akhtar, Mrs. Rini Tigga,
Advs. for R-1 to R-3
Ms. Manika Tripathy, SC for DDA
with Mr. Ashutosh Kaushik,
Mr. Chirantan Saha and Mr. Rony
John, Advs.
+ W.P.(C) 10030/2023 & CM APPL. 38664/2023
35 ASHOK SOLOMON ..... Petitioner
Through: Ms. Smita Maan and Mr. Aakash
Sehrawat, Advs.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M. S. Akhtar and Mrs. Rini
Tigga, Advs. for R-1 to R-3
Ms. Manika Tripathy, SC for DDA
with Mr. Ashutosh Kaushik,
Mr. Chirantan Saha and Mr. Rony
John, Advs.
+ W.P.(C) 10053/2023 & CM APPL. 38717/2023
36 NEERAJ KAPUR ..... Petitioner
Through: Ms. Smita Maan and Mr. Aakash
Sehrawat, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:06:52
versus
GOVT. OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M. S. Akhtar and Mrs. Rini
Tigga, Advs. for R-1 to R-3
Ms. Manika Tripathy, SC for DDA
with Mr. Ashutosh Kaushik,
Mr. Chirantan Saha and Mr. Rony
John, Advs.
+ W.P.(C) 10101/2023 & CM APPL. 38999/2023
37 ROHAN SOLOMON ..... Petitioner
Through: Ms. Smita Maan and Mr. Aakash
Sehrawat, Advs.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M. S. Akhtar and Mrs. Rini
Tigga, Advs. for R-1 to R-3
Mr. Nitin Mishra, Adv. for DDA
+ W.P.(C) 10105/2023 & CM APPL. 39016/2023
38 PANKAJ KAPUR ..... Petitioner
Through: Ms. Smita Maan and Mr. Aakash
Sehrawat, Advs.
versus
GOVT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M. S. Akhtar and Mrs. Rini
Tigga, Advs. for R-1 to R-3
Mr. Nitin Mishra, Adv. for DDA
+ W.P.(C) 10132/2023 & CM APPL. 39203/2023
39 ANJUMAN FARMS AND RESORTS PVT LTD ..... Petitioner
Through: Ms. Smita Maan and Mr. Aakash
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:06:52
Sehrawat, Advs.
versus
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M. S. Akhtar and Mrs. Rini
Tigga, Advs. for R-1, R-2 & R-4
Ms. Manika Tripathy, SC for DDA
with Mr. Ashutosh Kaushik,
Mr. Chirantan Saha and Mr. Rony
John, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 04.09.2023 We have heard Ms. Smita Maan, Mr. Sanjay Kumar Pathak, Ms. Manika Tripathy and Mr. Nitin Mishra for some time. It is agreed that the counter affidavits shall be filed by respondents herein within two weeks as an outer limit.
Noting the statement, rejoinder be filed within two weeks thereafter. Renotify on October 04, 2023.
A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J SEPTEMBER 4, 2023/ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:06:52