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[Cites 1, Cited by 17]

Bombay High Court

Krusnak Education Society, Arvi ... vs The State Of Maharashtra, Department Of ... on 27 September, 2018

Author: B. P. Dharmadhikari

Bench: B. P. Dharmadhikari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5059 OF 2017

 Stree Shikshan Prasarak Mandal, Nagpur Thr.          ....Petitioner
 Secretary, Mrs. Meera Satish Chafekar And
 Others
             V/S
 The State Of Maha. Thr. Secretary, Department     ....Respondent

Of School Education And Sports, Mumbai And Others WITH WRIT PETITION NO. 6886 OF 2016 Krushak Education Society, Arvi Through ....Petitioner Secretary, And Another V/S The State Of Maharashtra, Department Of ....Respondent Education, Mumbai Through Secretary And Another WITH WRIT PETITION NO. 6887 OF 2016 Bharat Education Society, Arvi Through ....Petitioner Secretary And Another V/S The State Of Maharashtra, Department Of ....Respondent Education, Mumbai Through Secretary And Another WITH Page 1/3 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 02:48:36 ::: WRIT PETITION NO. 6888 OF 2016 Bharat Education Society, Arvi Through ....Petitioner Secretary And Another V/S The State Of Maharashtra, Department Of ....Respondent Education, Mumbai Through Secretary And Another WITH WRIT PETITION NO. 6889 OF 2016 Krusnak Education Society, Arvi Through ....Petitioner Secretary And Another V/S The State Of Maharashtra, Department Of ....Respondent Education, Mumbai Through Secretary And Another WITH WRIT PETITION NO. 4684 OF 2017 Buldana Zilla Shikshan Sanstha Chalak Mandal, ....Petitioner Thr. Secretary, Madhukar Amruta Patil V/S State Of Maharashtra, Thr. Secretary To Ministry ....Respondent Of School Education And Sports, Mumbai And Others Bhanudas Gopaldas Kulkarni Amit Dhananjay Bhate For Petitioner Copy Served To G.p. For R-1 To 5 G.p. For R-1 To 5 For Respondent CORAM : B. P. DHARMADHIKARI & Page 2/3 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 02:48:36 ::: MURLIDHAR GANPATRAO GIRATKAR, JJ DATE : 27th September, 2018 P.C. :

s.o.to 11.10.18.INT.ORDER TO CONTINUE.
( FOR REGISTRAR JUDICIAL ) Page 3/3 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 02:48:36 :::