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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(19) in Bihar Factories Rules, 1950

(19)First-aid fire fighting equipment shall be placed on platform or in Cabinets in such a way that their bottom is 750 mm. above the floor level. Fire buckets shall be placed on hooks attached at a suitable stand or wall in such a way that their bottom is 750 mm. above the floor level. Such equipment if placed out side the building, shall be under sheds or covers.