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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(4) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(4)On receipt of information and particulars referred to in sub-clause (3), the Collector may, after making such enquiry as he deems fit, and subject to general or special directive, if any, issued by State Government in that behalf, pass orders granting land to the public trust.