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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Preservation of Private Forests Rules, 1963

(c)"Prohibited trees" shall mean Kuchila (Stychnos nuxvomica) and shall include any other trees that may be prohibited from time to time by a notification by the State Government;