Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(d) in The Gujarat Agricultural Lands Ceiling Act, 1960

(d)the use of any land, whether or not an appendage to rice or paddy land, for the purpose of rabmanure,