Section 4(3) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997
(3)The term of office of the members of the Territorial Constituencies shall, if not recalled or removed or disqualified under the provisions of the Act, shall be six years from the date of first meeting of the Managing Committee appointed by the Commissioner;[***] [Omitted 'Proviso' by Act No. 4 of 2018, dated 2.1.2018.]
