Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Punjab - Section Section 36 in The Punjab Municipal Act, 1999 36. Term of office of members of Municipal Council. - The term of office of the members of a Municipal Council shall be coterminus with the duration of the Municipal Council.
