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Sudhakar Rao vs The State Of Madhya Pradesh on 8 September, 2020

Bench: N.V. Ramana, Surya Kant, Hrishikesh Roy

     ITEM NO.5                        Court 2 (Video Conferencing)                   SECTION II­A

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CRIMINAL) Diary No.12658/2020

     (Arising out of impugned final judgment and order dated 17­12­2019
     in MCRC No. 42636/2019 passed by the High Court of M.P. at Indore)

     SUDHAKAR RAO                                                              Petitioner(s)
                                                       VERSUS
     THE STATE OF MADHYA PRADESH                                               Respondent(s)

     (IA No.83743/2020­CONDONATION OF DELAY                        IN     FILING     SLP   and   IA
     No.83744/2020­EXEMPTION FROM FILING O.T.)

     Date : 08­09­2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)
                                        Ms. Vanshaja Shukla, AOR
                                        Ms. Anuradha Mishra, Adv.
                                        Ms. Anuja Pethia, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing. Delay condoned.

Having heard the learned counsel appearing for the petitioner and perusing the material available on record, we see no reason to interfere with the impugned order passed by the High Court dismissing the application of the petitioner under Section 482 of the Code of Criminal Procedure, 1973.

The Special Leave Petition is, accordingly, dismissed.

of.

       (VISHAL ANAND)                                                      (RAJ RANI NEGI)
     ASTT. REGISTRAR­cum­PS                                              ASSISTANT REGISTRAR