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State of Chattisgarh - Section

Section 7 in Chhattisgarh State Ex-Gratia Compensation Payment for Officials/Employees died or injured during Electioneering Duty, Rules, 2009

7. Document to be seen and mode of payment.

(a)Recommendation received from District Election Officer/Collector,
(b)Certified copy of nomination form recorded in the service book of the deceased,
(c)First information report lodged in the nearest police station,
(d)Medico legal report and post mortem report,
(e)Attested pass-port photograph of the legal heir,
(f)Copy of the election duty issued in the name of the officer/employees or deceased,
(g)In case of death of an officer/employee if the spouse is not alive the amount may be deposited in the account of the children if they are minor through their guardian.
(h)The decision of Chief Electoral Officer shall be final.