Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 63 in Telangana Land Revenue Act, 1317 F. 63. Right to all mines vests in Government. - Right to all mineral products vests in the [Government] [Amended by Act No.III of 1308 F.] and no person shall excavate anything from any mine without permission. But this section shall have no effect on subsisting rights.
