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[Cites 0, Cited by 0] [Section 20(8)] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(8)(b) in Mizoram Cooperative Societies Act, 2006

(b)all claims of the members, depositors, debtors and creditors who have exercised the right of option referred under sub-section (6) or (7) have been fully met or otherwise satisfied;