Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 349A(2)] [Section 349A] [Entire Act]

NCT Delhi - Subsection

Section 349A(2)(h) in The Delhi Municipal Corporation Act, 1957

(h)the number and height of storeys composing a building and the height of rooms and the dimensions of room intended for human habitation;