Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Meghalaya - Subsection Section 30(1) in Meghalaya Shops and Establishment Act, 2003 (1)The State Government may, subject to the condition of previous publication by notification in the official Gazette, male or rules for carry out the purpose of this Act.
