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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(a) in The Insurance Regulatory and Development Authority Act, 1999

(a)the salary and allowances payable to, and other terms and conditions of service of the members other than part-time members under sub-section (1) of section 7;