Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(4)(b) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

(b)except by a resolution supported by not less than one-half of the total number of the members of the [Kshettra Panchayat] [Substituted by U.P. Act No. 9 of 1994.] for the time being.