Madhya Pradesh High Court
Vijay Darda vs Dr. Varad Murti Mishra Deputy Secretary on 24 August, 2018
1 MCRC-8206-2014
The High Court Of Madhya Pradesh
MCRC-8206-2014
(VIJAY DARDA Vs DR. VARAD MURTI MISHRA DEPUTY SECRETARY)
5
Jabalpur, Dated : 24-08-2018
Shri S.K. Mishra, learned counsel for the petitioner.
Shri S.K. Malvi, learned counsel for the respondent.
Counsel for the petitioner is directed to provide copy of notice, copy of the petition along with annexures and copy of I.A. No.11052/14 to the counsel for the respondent during the course of the day.
Counsel for the respondent prays for and is granted time to file vakalatnama and reply.
List the matter in the next week.
(SUSHIL KUMAR PALO) JUDGE RS Digitally signed by RASHMI RONALD VICTOR Date: 2018.08.25 12:36:08 -07'00'