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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(2)In respect of each of the attachments having a diameter specified in column 1 of the Table below, there shall be paid in advance a fee specified in column 2 thereof :-Table
Diameter of attachment Fee inRs. nP.
1 2
⅜ “ ... ... 4.00
½ “ ... ... 5.00
¾ “ ... ... 6.00
1“ ... ... 8.00
1 ½ “ ... ... 14.00
2 “ or above ... ... As per estimate on each application