Supreme Court - Daily Orders
Rajasthan Nursing Council vs Singhania University on 6 December, 2019
ITEM NO.53 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
Special Leave to Appeal (C) No(s). 14458/2019
RAJASTHAN NURSING COUNCIL Petitioner(s)
VERSUS
SINGHANIA UNIVERSITY & ORS. Respondent(s)
Date : 06-12-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Milind Kumar, AOR
For Respondent(s) Mr. Rahul Shyam Bhandari, AOR
For Singhania University: Ms. Preeta Dhankhar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks’ time is granted to respondent no.2 to file counter affidavit.
Service to respondent nos. 1,4,6 to 9 has been complete but no one has chosen to enter appearance on their behalf. However, Ms. Preeta Dhankhar, Ld. counsel undertakes to appear for Respondent No. 1. She seeks and is given one week time to file the vakalatnama and four weeks time to file the counter affidavit.
Two weeks’ time is granted to the counsel for the petitioner Signature Not Verified to take fresh steps to serve respondent no.3. Digitally signed by RACHNA Date: 2019.12.11 12:37:08 IST Reason: : 2 : Four weeks’ time as a last chance is granted to learned counsel for the petitioner to comply the order dated 06.08.2019 of this Court in respect of respondent no. 5.
List again on 13.02.2020.
RAJIV KALRA Registrar jk