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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(35) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(35)to take disciplinary action against the students of the University and to impose such punishment upon them as may be deemed fit for the breach of discipline or miss conduct within or outside the University including the use of unfair means at an examination or in relation thereto by themselves or by any other persons or abetment thereof;