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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(40) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(40)"permeability of a space" means the ratio of the volume within that space, which is assumed to be occupied by water to the total volume of that space;