Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act] Union of India - Subsection Section 32(5)(d) in The Minimum Wages (Central) Rules, 1950 (d)[ compensation amounting to Rs...........] [Inserted by G.S.R. 1140, dated 18-9-1961.]